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Bombay High Court

Ramesh Nivrutti Bhagwat vs Surendra Manohar Parkhe on 24 April, 2026

ary                                      Before: Smt. P. P. Bhaidkar,
                                                 Addl. Registrar (O.S.) /
                                                 Addl. Prothonotary and Senior Master

                                         Date : 24th April , 2026.


                        CALLED FOR DISMISSAL :
      1.

TPACL/2203/2026 ) Mr. Rupesh R. Lanjekar, Advocate for the third in ) party applicant. TP/914/1982 ) ) ) ) P.C.: 1. S.O. to 04.05.2026 for filing Additional ) Affidavit to establish the relation of the third ) ) party applicant with the deceased. ) ) ) ) ) ) ) ) 24.04.2026 Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master ::: Uploaded on - 27/04/2026 ::: Downloaded on - 02/05/2026 06:03:17 :::