Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 201] [Entire Act] State of Goa - Subsection Section 201(1) in The Goa Panchayat Raj Act, 1994 (1)Any person aggrieved by original order of the Panchayat under section 76, 77, 84, [...] [Omitted word (100) by the Amendment Act 1 of 1997.] 104 and 105 of the Act, may, within such period as may be prescribed, appeal to the Director.