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State of Rajasthan - Section

Section 14 in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

14. [ Procedure of Recruitment. [[Substituted Vide Notification No. 4(1) DOP/A-II/78, Dated 9-4-90 for:-

'14. Source of Recruitment.-For direct recruitment to the post in the Service the Appointing Authority shall call for a list of candidates from local Employment Exchange. If a non-availability certificate is received from the Employment Exchange, the post may be filled up by the appointing Authority in such other manner as it deems fit by the Head of the Office:Provided that while selecting candidates for the vacancies, the Appointing Authority may also select suitable persons to meet additional requirement during the course of the year.']]- Application for direct recruitment to the post in the Service shall be invited by the Appointing Authority from the persons whose names have been registered in the Employment Exchange by advertising the vacancies to be filled in, in such manner as may be deemed fit:Provided that the Appointing Authority while selecting candidates for the vacancies, may also select suitable persons for additional requirement during the course of the year.]