Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(2) in The Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 (2)Any scheme framed under the provisions of sub-section (1) may provide for all or any of the matters specified in the First Schedule.
