Section 66 in West Bengal Municipal Corporation Act, 2006
66. Approval of State Government in respect of work etc. estimated to cost more than rupees twenty-five lakhs.
- No expenditure for any work or for purchase of any materials, as may be necessary for the purposes of this Act, shall be made without the approval of the Corporation at a meeting, if the estimated cost of such work or purchase of such materials exceeds rupees ten thousand but does not exceed rupees twenty-five lakhs:Provided that where the estimated cost of such work or purchase of such materials exceeds rupees twenty-five lakhs, approval of the State Government shall be obtained.
