Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 5]

Madhya Pradesh High Court

Shree Lal Mer vs Shri Rajesh Jain on 16 April, 2018

                              THE HIGH COURT OF MADHYA PRADESH
                                        CONC-1007-2018
                                     (SHREE LAL MER Vs SHRI RAJESH JAIN)


                2
                Gwalior, Dated : 16-04-2018
                    Shri S.K.Sharma, learned counsel for the petitioner.
                    Shri Harish Dixit, learned Government Advocate for
               respondent/State.

Let this matter be posed alongwith the record of sh W.P.No.3050/2017 during course of next week. Meanwhile Principal e Registrar shall inquire as to when compliance report is not filed in ad W.P.No.3050/2017, why the writ petition is not listed.

Pr a hy (SANJAY YADAV) (ASHOK KUMAR JOSHI) ad JUDGE JUDGE M of rt Ashish* ou Digitally signed by ASHISH CHOURASIYA C Date: 2018.04.17 10:52:28 +05'30' h ig H