Madhya Pradesh High Court
Shree Lal Mer vs Shri Rajesh Jain on 16 April, 2018
THE HIGH COURT OF MADHYA PRADESH
CONC-1007-2018
(SHREE LAL MER Vs SHRI RAJESH JAIN)
2
Gwalior, Dated : 16-04-2018
Shri S.K.Sharma, learned counsel for the petitioner.
Shri Harish Dixit, learned Government Advocate for
respondent/State.
Let this matter be posed alongwith the record of sh W.P.No.3050/2017 during course of next week. Meanwhile Principal e Registrar shall inquire as to when compliance report is not filed in ad W.P.No.3050/2017, why the writ petition is not listed.
Pr a hy (SANJAY YADAV) (ASHOK KUMAR JOSHI) ad JUDGE JUDGE M of rt Ashish* ou Digitally signed by ASHISH CHOURASIYA C Date: 2018.04.17 10:52:28 +05'30' h ig H