Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Maharashtra - Subsection Section 52(f) in The Maharashtra Electricity (Supply) Rules, 1963 (f)the arrangement for the application of the proceeds of the issue and also the arrangement as regards repayment of the loan proposed to be raised,
