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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(t) in Nagar Parishad Daudnagar Plastic Waste Management Bye-laws, 2018

(t)"ULB" means and will refer to municipality as specified under section 2 (66) of Bihar Municipal Act, 2007,wherever it has been used;