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Madhya Pradesh High Court

Yogesh Rathore vs The State Of Madhya Pradesh on 15 February, 2023

Author: Vivek Rusia

Bench: Vivek Rusia

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 43908 of 2022 (YOGESH RATHORE Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 15-02-2023 Shri Sukh Lal Gwaliory, learned counsel for applicant.

As prayed, list the case on 22/2/2023.

(VIVEK RUSIA) JUDGE VS Signature Not Verified Signed by: VARSHA SINGH Signing time: 2/16/2023 5:57:06 PM