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[Cites 0, Cited by 0] [Section 84(4)] [Section 84] [Entire Act]

Daman and Diu - Subsection

Section 84(4)(a) in Daman and Diu Value Added Tax Regulation, 2005

(a)whether any person, society, club or association or any firm or any branch or department of any firm is or would be a dealer;