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Commissioner Of Income Tax-Madurai, ... vs M/S. Viswas Promoters Pvt. Ltd. on 10 July, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

                                                        REVISED

       ITEM NO.5                                  COURT NO.13                 SECTION IIIA

                                        S U P R E M E C O U R T O F      I N D I A
                                                RECORD OF PROCEEDINGS

       Petition(s) for Special Leave to Appeal (C)......CC                         No(s). 6972/2015

       (Arising out of impugned final judgment and order dated 12/11/2014
       in TC No. 98/2014 passed by the High Court Of Madras)

       COMMISSIONER OF INCOME TAX-MADURAI, TAMILNADU                            Petitioner(s)

                                                          VERSUS

       M/S. VISWAS PROMOTERS PVT. LTD.                                          Respondent(s)

       (with appln. (s) for c/delay in filing SLP and office report)

       Date : 10/07/2015 This petition was called on for hearing today.

       CORAM :
                                  HON'BLE MR. JUSTICE A.K. SIKRI
                                  HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

       For Petitioner(s)
                                              Mr. G.Krishna Kumar, Sr. Adv.
                                              Ms. Rukhsana Choudhury, Adv.
                                              Ms. Rekha Pandey, Adv.
                                              Mrs. Anil Katiyar,Adv.

       For Respondent(s)

                                              Mr. Rohit Sharma, Adv.
                                              Mr. B. Subrahmanya Prasad, AOR.


                                   UPON hearing the counsel the Court made the following
                                                      O R D E R

Delay condoned.

Issue notice.

Mr. B. Subrahmanya Prasad, Advocate-on-record accepts notice on behalf of the respondent. He says no counter affidavit needs to be filed.

List after four weeks.

(Ashok Raj Singh) (Suman Jain) Court Master Court Master