Section 2(1)(qq) in Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(qq)'Scheduled Drawal' at any time or for time block(s) means schedule of drawal in MW or MWh exbus given by the concerned System Operator;

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