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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(viii) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(viii)establish new aquaculture projects / units/body / establishment/ society/institute by convergence of various Government schemes and by getting financial support from different funding agencies;