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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(2) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

(2)Where the stock of unused stamps and stamped papers is returned within 15 days of the expiry of the licence, the person who holds the licence shall be refunded the full face value thereof, less the discount referred to in Sub-rule (1) of Rule 26.