Calcutta High Court
Pr. Commissioner Of Income Tax - 2 vs National Insurance Company Limited on 4 January, 2017
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
GA 2362 of 2016
ITAT 285 of 2016
PR. COMMISSIONER OF INCOME TAX - 2, KOLKATA
Versus
NATIONAL INSURANCE COMPANY LIMITED
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE ARINDAM SINHA Date : 4th January, 2017.
Md. Nizamuddin, Adv. with Mr. P. Dudhoria, Adv.
..for Revenue Mr. N. K. Poddar, Sr.Adv. with Mr. D. Mitra, Adv.
..for Assessee The Court : Let this matter be listed along with ITAT 406 of 2016, GA 3331 of 2016 in connection with GA 3330 of 2016 on 13th January, 2017 under the heading "New Applications".
(ANIRUDDHA BOSE, J.) (ARINDAM SINHA, J.) sm