Andhra Pradesh High Court - Amravati
Keller Ground Engineering India Pvt Ltd vs The Commissioner Of Commercial Taxes Ct on 30 August, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: SPLA. No.4 of 2018
PROCEEDING SHEET
Sl.
No DATE ORDER OFFICE
NOTE
3 30.08.2022 UDPR, J & BVLNC, J
Print the name of learned Government Pleader for
Commercial Taxes - II for the respondents.
List the matter after two weeks along with SPLA Nos.2, 6 & 25 of 2016 and SPLA No.7 of 2018.
________ UDPR, J _________ BVLNC, J SS