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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(b) in Tamil Nadu Transparency in Tenders Act, 1998

(b)[an officer not below the rank of a Deputy Collector as District Tender Bulletin Officer for every district] [Appoints the District Public Relation Officer attached to the Collector of every district as District Tender Bulletin Officer for the respective districts. [TNGGE No.701 / 1-10-2000 (No.II(2)/FIN/1051(d2)/2000) - G.O.Ms.No.447 / 26th September, 2000].];