Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 32] [Article 31A(1)] [Article 31A] [Constitution]

Constitution Subarticle

Article 31A(1)(b) in Constitution of India

(b)the taking over of the management of any property by the Stale for a limited period either in the public interest or in order to secure the proper management of the property, or