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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(ii) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(ii)That the upper age limit mentioned above shall be relaxed by 5 years in case of woman candidates belonging to General Category.