Section 7(1)(j) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(j) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

(j)Every application for a licence of cotton ginning or pressing factory other than a cotton ginning or pressing factory to which the provisions of the Factories Act, 1948 (Act LXIII of 1948), do not apply, shall be accompanied by a certificate from the Inspector of Factories within the local limits of whose jurisdiction such factory is situate showing that the provisions of Section 14 of the Act have been complied with.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 7(1)(j) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964