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State of Uttar Pradesh - Section

Section 14 in Uttar Pradesh Krishi Utpadan Mandi (Crusher Unit Gur, Khandsari) (Compounding of Market Fee) Order, 2019

14.

The trader opting for this scheme shall pay the required lump sum amount of the year in the instalments, first instalment shall be deposited at the time of application and second instalment shall be deposited till 30 days.