Bombay High Court
Akbar Hussain @ Raju Batla @ Raju Bhai @ ... vs National Investigation Agency And Anr on 16 June, 2022
Bench: Revati Mohite Dere, V. G. Bisht
SHAGUFTA
Digitally signed by
SHAGUFTA Q PATHAN
Q PATHAN Date: 2022.06.17
17:27:00 +0530
25-APEAL-400-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPEAL NO. 400 OF 2022
Akbar Hussain @ Raju Batla @ Raju Bhai
@ Bhai s/o Shafi Hussain ...Appellant
Versus
National Investigation Agency & Anr. ...Respondents
Ms. Payoshi Roy i/b Dr. Yug Mohit Chaudhry for the Appellant
Mr. Sandesh Patil a/w Mr. Chintan Shah for the Respondent No.1-NIA
Mrs. P. P. Shinde, A.P.P for the Respondent No.2-State
PI Ms. Surekha Jaunjal from NIA, Mumbai is present
CORAM : REVATI MOHITE DERE &
V. G. BISHT, JJ.
THURSDAY, 16th JUNE 2022 P.C. :
1 For the reasons separately recorded, following operative order is passed :
OPERATIVE ORDER
i) The appellant be enlarged on bail on furnishing P.R. Bond in the sum of Rs.2,00,000/- (Rupees Two lakhs Only) with one or more solvent sureties.
SQ Pathan 1/3
25-APEAL-400-2022.doc
ii) The appellant shall attend the National Investigation Agency, Mumbai on the first Saturday of every month from 12.00 noon to 2.00 p.m., till the conclusion of the trial.
iii) The appellant shall surrender/deposit his passport, if any, in the trial Court, before his release.
iv) The appellant shall inform his latest place of residence and mobile contact number immediately after being released and/or change of residence or mobile details, if any, from time to time to the trial Court as well as to the concerned Police Station, in writing.
v) The appellant shall not tamper with the evidence or attempt to influence or contact the complainant, witnesses or any person concerned with the case.
SQ Pathan 2/3
25-APEAL-400-2022.doc
vi) The appellant shall co-operate in the conduct of the trial and shall attend the trial Court on every date of hearing, unless exempted by the trial Court.
2 All concerned to act on the authenticated copy of this order.
V. G. BISHT, J. REVATI MOHITE DERE, J. SQ Pathan 3/3