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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(4)(k) in First Statutes of the Indus University, Gujarat, India

(k)the Board of Governance shall meet at least three times in a calendar year. However. In the event of exigency, the President may call for the additional meeting of the Board of Governance,