Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 84] [Entire Act] State of Jammu-Kashmir - Subsection Section 84(3) in The Registration Act, 1977 (1920 A.D.) (3)In section 229 of the Ranbir Penal Code the words "judicial proceeding" shall be deemed to include any proceeding under Act.
