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Himachal Pradesh High Court

State Of Himachal Pradesh vs . Chandu Ram And Others on 3 March, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

State of Himachal Pradesh Vs. Chandu Ram and others Cr. Revision No. 305 of 2021 .

03.03.2023 Present: M/s Pushpender Jaswal and Baldev Negi, Additional Advocate Generals, for the petitioner.

Mr. Ajay Sharma, Advocate, for respondents No. 1 and 2.

Ms. Anubhuti Sharma, Advocate, for respondent No. 3. On the request of learned counsel for respondents No. 1 and 2, list for consideration on 28th March, 2023.

(Ajay Mohan Goel) Judge March 03, 2023 (bhupender) ::: Downloaded on - 03/03/2023 20:36:24 :::CIS