Supreme Court - Daily Orders
B.V. Nandakumar vs Union Of India . on 17 October, 2016
Bench: R.K. Agrawal, Prafulla C. Pant
ITEM NO.17 COURT NO.12 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
19046/2016
(Arising out of impugned final judgment and order dated 23/03/2016
in OPCAT No.109/2016 passed by the High Court Of Kerala At
Ernakulam)
B.V. NANDAKUMAR Petitioner(s)
VERSUS
UNION OF INDIA AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 17/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Vikramjit Banerjee, Adv.
Mr. P. S. Sudheer,Adv.
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Ms. Shruti Jose, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(ASHA SUNDRIYAL) (CHANDER BALA) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by ANITA MALHOTRA Date: 2016.10.22 13:26:25 IST Reason: