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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(2) in Professional Diploma Courses of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(2)Such institute shall, invite application from the eligible candidates and prepare an inter-se merit-list in the following order, namely:-
(i)Names of the candidates whose name appears in the merit list of the Admission Committee,
(ii)Candidates who has cleared the Qualifying Examination in the supplementary examination,
(iii)Names of the candidates who have passed qualifying examination from outside the Gujarat State, giving priority to the candidates of Gujarat origin.