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Calcutta High Court (Appellete Side)

The Gouripore Co. Ltd. Mills Workers ... vs State Of West Bengal & Ors on 13 May, 2011

Author: Tapen Sen

Bench: Tapen Sen

                                            1

13/5/2011

ARDR WP 24253 (W) of 2008 The Gouripore Co. Ltd. Mills Workers P.F. & Ors.

Vs. State of West Bengal & Ors.

This case has been listed at the instance of the office pointing out that in the Order dated 28/4/2011, the case has been shown as of 2010 when it should be of 2008. In other words, the description of the case should be WP no. 24253 (W) of 2008 and not W.P. 24253 (W) of 2010.

(Tapen Sen, J.)