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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(xiii) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(xiii)In case of Private Un-aided Non-minority institutions and Private Un-aided Minority Institutions that opted for SW1 after the first two phases of admission, for left over seats or seats falling vacant due to non-reporting of the candidates to the institution allotted within the specified time on the Final Admission Letter, the Convener DEECET shall notify a last date giving 7 days time for the colleges to approach for allotment of candidates in place of non-reporting candidates. The Convener, DEECET shall fix a schedule and conduct "Left over and Non-Reported Admission" process inviting the candidates qualified in DEECET to submit their options from any of the DIETs through online service provided to the Principal of DIET. Admission letters to such candidates shall be issued as per the order of merit provided that all other eligibility criteria are fulfilled and subject to availability of seats.