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State of Punjab - Section

Section 132 in Punjab Jail Manual, 1996

132. Consolidated demand of raw material, tools and implements.

(1)The Deputy Superintendent factory shall give the consolidated demand of raw material, machinery, tools and implements to the Superintendent well in time, to enable the competent authority to arrange its purchase.
(2)The Deputy Superintendent Factory shall use every endeavour to improve the quality of the work turned out in the manufactory, and he shall be responsible that articles not according to specification are specially brought to the notice of the Superintendent. He shall satisfy himself, from time to time, that the work turned out in each branch of industry is commensurate with the labour employed and the raw material consumed.
(3)The Deputy Superintendent Factory shall make himself acquainted, as far as possible, with the character and industry of every prisoner working under him, and assist the Superintendent in allotting remissions and granting rewards for good work. He shall report to the Superintendent, for punishment, all prisoners failing to complete their allotted tasks or doing bad work, as well as all breaches of jail discipline which come within his cognizance.
(4)The Deputy Superintendent Factory shall enter the jail manufactory sufficiently early each morning to superintend the distribution of the labour gangs, check the task sheer and verify the task done by each worker and he shall ordinarily remain inside the jail throughout the day.Note. - Quarter shall be provided for the Deputy Superintendent Factory at the jail, in which he shall reside. He shall not absent himself from his duties without the permission of Superintendent unless he is sick, in which case he shall furnish a certificate of sickness from the Medical Officer. He may absent himself for meals and other purposes at such hours and for such periods as the Superintendent may fix.The Senior Assistant Superintendent