Supreme Court - Daily Orders
M/S Mahavir Generics vs Commissioner Of Central Excise, ... on 8 January, 2016
Bench: Chief Justice, A.K. Sikri, R. Banumathi
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ITEM NO.202 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5464/2010
M/S MAHAVIR GENERICS Appellant(s)
VERSUS
COMMR.OF CEN.EXC.BANGALORE Respondent(s)
(with appln. (s) for permission to file additional documents and
office report)
WITH SLP(C) No. 10332-10337/2015
(With appln.(s) for exemption from filing c/c of the impugned
judgment and appln.(s) for c/delay in filing SLP and appln.(s) for
c/delay in refiling SLP and Office Report)
(For final disposal)
Date: 08/01/2016 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Mr. V.Lakshmikumaran, Adv.
(C.A.5464/2010) Mr. Aditya Bhattacharya, Adv.
Mr. Hemant Bajaj, Adv.
Mr. Anandh K., Adv.
Mr. M. P. Devanath,Adv.
(SLP 10332-337/15) Ms. Pinky Anand, ASG,
Ms. Rashmi Malhotra, Adv.
Ms. Meenakshi Grover, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr. V.Lakshmikumaran, Adv.
(SLP 10332-337) Mr. Aditya Bhattacharya, Adv.
Mr. Hemant Bajaj, Adv.
Mr. Anandh K., Adv.
Mr. M. P. Devanath,Adv.
Signature Not Verified
Digitally signed by
CA 5464/10
Shashi Sareen
Date: 2016.01.09
Ms. Pinky Anand, ASG,
Ms. Rashmi Malhotra, Adv.
06:17:01 IST
Reason:
Ms. Meenakshi Grover, Adv.
Mr. B. Krishna Prasad,Adv.
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UPON hearing the counsel the Court made the following
O R D E R
Civil Appeal No. 5464 of 2010:
Appeal admitted.
SLP(C) Nos. 10332-10337 of 2015:
Delay condoned.
Leave granted.
Pleadings be completed in the meantime.
(SHASHI SAREEN) (SAROJ SAINI) AR-CUM-PS COURT MASTER