Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act] Union of India - Subsection Section 92(1)(a) in Occupational Safety, Health and Working Conditions Code, 2020 (a)necessary housing accommodation including drinking water, kitchen and toilet to every worker employed in the plantation (including his family);