Section 2(1)(iii) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

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State of Andhra Pradesh - Subsection

Section 2(1)(iii) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

(iii)"Chairperson" means the Vice-Chancellor of any University in the State nominated by the Chairperson of the Andhra Pradesh State Council of Higher Education for each academic year for conducting and discharging the functions relating to Physical Education Common Entrance Test (PECET) held by the State. He/She shall also be the Chairperson of the CET Committee.

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State of Andhra Pradesh - Subsection

Section 2(1)(iii) in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004