Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Andhra Pradesh - Subsection Section 16(5) in Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012 (5)The licence fee shall be paid into the concerned Government treasury in the District in which the licensed premises is located.
