Delhi High Court - Orders
Pr. Commissioner Of Income Tax - Central ... vs Ve Commercial Vehicles Ltd on 18 September, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 330/2023
PR. COMMISSIONER OF INCOME TAX -
CENTRAL -1 ..... Appellant
Through: Mr Ruchir Bhatia, Senior Standing
Counsel.
versus
VE COMMERCIAL VEHICLES LTD. ..... Respondent
Through: Mr Ajay Vohra, Senior Advocate
with Mr Himanshu Aggarwal,
Advocate.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 18.09.2023 [Physical Hearing/Hybrid Hearing (as per request)]
1. At the request of Mr Ruchir Bhatia, learned senior standing counsel, who appears for the appellant/revenue, list the above-captioned matter on 12.10.2023.
RAJIV SHAKDHER, J GIRISH KATHPALIA, J SEPTEMBER 18, 2023/MS Click here to check corrigendum, if any This is a digitally signed order.
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