Section 57A(2) in The Prevention of Food Adulteration Rules, 1955

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Union of India - Subsection

Section 57A(2) in The Prevention of Food Adulteration Rules, 1955

(2)No article of food specified in column (2) of the Table below shall contain any crop contaminant specified in the corresponding entry in column (1) thereof in excess of quantities specified in the corresponding entry in column (3) of the said Table:[Table] [Substituted by Notification No. G.S.R. 773(E) dated 29.12.2006 (w.e.f. 12.9.1955).]

SI. No.	Name of the contaminants	Article of Food	µg/kg.
(1)	(2)	(3)	(4)
1.	Aflatoxin	All articles of food	30
2.	Aflatoxin M1	Milk	0.5
3.	Patulin	Apple juice & Apple juice ingredients inother beverages	50
4.	Ochratoxin A	Wheat, barley & rye	20

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Union of India - Subsection

Section 57A(2) in The Prevention of Food Adulteration Rules, 1955