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State of Telangana - Section

Section 5 in Hyderabad Currency Demonetization (Consequential and Miscellaneous Provisions) Act, 1953

5. Removal of difficulties.

- If any difficulty arises in the application of this Act and in the transition from O.S. Currency to I.G. Currency the Government may by notification in the [Official Gazette] [Substituted for the word 'Jarida' by the Andhra Pradesh Adaptation of Laws Order, 1957.] make such provisions as it considers necessary for the removal of the difficulty".