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State of Kerala - Section

Section 54 in Sree Sankaracharya University of Sanskrit Act, 1994

54. Repeal and Saving.

(1)The Sree Sankaracharya University of Sanskrit Ordinance, 1993 (11 of 1993) is hereby repealed.
(2)Notwithstanding such repeal anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.