Supreme Court - Daily Orders
Swami Chinmayanand Saraswati vs State Of U.P. on 9 December, 2022
Bench: B.R. Gavai, Vikram Nath
ITEM NO.48 COURT NO.9 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No. 2100/2022 in SLP(Crl) No. 10004/2022
(Arising out of impugned final judgment and order dated 14-11-2022
in SLP(Crl) No. No. 10004/2022 passed by the Supreme Court Of
India)
SWAMI CHINMAYANAND SARASWATI Petitioner(s)
VERSUS
STATE OF U.P. & ANR. Respondent(s)
(IA No. 185063/2022 - APPROPRIATE ORDERS/DIRECTIONS)
Date : 09-12-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s)
Mr. S.D. Singh, Adv.
Mrs. Bharti Tyagi, AOR
Mrs. Meenu Singh, Adv.
Mrs. Shweta Singh, Adv.
Mr. Ram Kripal Singh, Adv.
Mr. Siddharth Singh, Adv.
Mr. Prajwal M.R., Adv.
Mr. Raj Singh Rana, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks permission to withdraw this miscellaneous application. Signature Not Verified
Permission is granted.
Digitally signed byNarendra Prasad Date: 2022.12.10 13:07:58 IST Reason: The miscellaneous application is dismissed as withdrawn.
(DEEPAK SINGH) (ANJU KAPOOR)
COURT MASTER (SH) COURT MASTER (NSH)