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Supreme Court - Daily Orders

Barretto Compound Welfare Society vs Transcon-Sheth Creatores Pvt Ltd on 8 August, 2016

Bench: Shiva Kirti Singh, R. Banumathi

     ITEM NO.34                                   COURT NO.13                     SECTION IX

                                   S U P R E M E C O U R T O F                I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 22150/2016
     (Arising out of impugned final judgment and order dated 23/12/2015
     in WP No. 612/2013 passed by the High Court Of Bombay)

     BARRETTO COMPOUND WELFARE SOCIETY AND ORS                                    Petitioner(s)

                                                         VERSUS

     TRANSCON-SHETH CREATORES PVT LTD AND ORS            Respondent(s)
     (With appln. (s) for exemption from filing O.T. and permission to
     file synopsis and list of dates and interim relief)


     Date : 08/08/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
                             HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                    Mr. Sanjay S. Kukreja,Adv.
                                          Mr. Somiran Sharma,Adv.
                                          Shri W.W. Waishampayan,Adv.

     For Respondent(s)                    Mr.    Shyam Divan,Sr.Adv.
                                          Mr.    Jay Savla,Adv.
                                          Mr.    Aditya Shiralkar,Adv.
                                          Mr.    Yogesh Adhia,Adv.
                                          Mr.    Manoj Sharma,Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard learned counsel for the petitioners. We find no merit in this special leave petition. It is, accordingly, dismissed. However, it will be open for the petitioners to agitate all their grievances before the appellate tribunal.

                           (Madhu Bala)                                         (Madhu Narula)
Signature Not Verified
                           Court Master                                          Court Master
Digitally signed by
MADHU BALA
Date: 2016.08.09
16:26:19 IST
Reason: