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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(2)(a) in The West Bengal Municipal Elections Act, 1994

(a)declare the poll at that polling station or place to be void, appoint a day, and fix the hours, for taking a fresh poll at the polling station or place and notify the date so appointed and the hours so fixed in such manner as it may deem fit, or