Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19A] [Entire Act] State of Rajasthan - Subsection Section 19A(3) in Rajasthan Opium Smoking Prohibition Act, 1950 (3)The territorial jurisdiction of such Court shall be such as may be notified by the State Government in the Official Gazette from time to time in consultation with the High Court.
