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State of Bihar - Section

Section 17 in Bihar State Journalist Insurance Scheme, 2014

17.

The relevance of present Bihar State Journalist welfare fund 2010 will be elapsed automatically after the commencement of "Bihar State Journalist Insurance Scheme, 2014" and the accumulated fund will be utilized for the payment as a state share for the insurance of media representative. "Bihar Journalists Welfare Fund" will be substituted as "Bihar State Journalist Insurance Scheme, 2014" in the budgetary head of Bihar state Journalist welfare fund"- Major head 2220 Information and Publication sub major head 60-other minor head 001 direction and administrative sub head 0001.