Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(3) in Manufacture and Other Operations in Warehouse (no. 2) Regulations, 2019 (3)where the warehoused goods are removed from one warehouse to another warehouse the one-time-lock as per subregulation (1) shall be affixed by the licencee.
