Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 106H] [Entire Act] State of Uttarakhand - Subsection Section 106H(c) in Uttarakhand Panchayati Raj Act, 2016 (c)the order not contains a direction, of the nature specified in clause (b) of sub-section (1) of section 106(e), or