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State of Madhya Pradesh - Section

Section 24 in The M.P. Maa Sharda Devi Mandir Adhiniyam, 2002

24. Audit.

- The Commissioner shall every year appoint an auditor to audit the accounts of the Mandir and its endowments, and fix his remuneration which shall be paid to such an auditor from the Mandir Kosh. The auditor shall submit his report to the Committee and send a copy thereof to the Commissioner who may give such directions thereon as he may deem fit and the Committee shall carry out such directions.