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State of Uttarakhand - Section
Section 8 in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976
8. Sources of recruitment to class III post.
- The sources or recruitment to the various class III posts in the establishment shall be as follows.General Office| (a)(i) | Routine Grade Clerks | (i) | By direct recruitment through competitiveexamination conducted by the appointing authority or in anymanner so directed by Chief Justice. |
| (ii) | By promotion from class IV employees. | ||
| (ii) | Telephone Operators and Telex Operators | (iii) | By selection from amongst the persons who applyfor such appointments. |
| (b) | Assistant Review Officers. | (i) | 50 per cent by direct recruitment throughcompetitive examination or selections. |
| (ii) | 50 per cent by promotion from amongst permanentRoutine Grade Clerks, permanent Telephone Operators and permanentTelex Operators. | ||
| (a) | Provided that nothing in this rule shall beconstrued as affecting the promotion of Routine Grade Assistantsand Typists appointed before the coming into force of this rule. | ||
| (b) | Provided further that all available vacanciesmay, in the discretion of the Chief Justice, be filled from anyof the above sources. | ||
| (c) | Provided further that promotion of permanentTelephone Operators/ Permanent Telex Operators shall be subjectto the conditions laid down under Rule 13 (A). | ||
| (c) | Review Officers | 1. | By promotion from amongst permanent A.R.O. inaccordance with the Rules. |
| 2. | By direct recruitment through competitiveexamination. | ||
| (d) | [Translators] [Amended vide Notification No. 28 dated 02.09.2009.] | By direct recruitment through competitiveexamination. | |
| Note- In case of recruitment by both the above methodsthe number of vacancies to be filled in by each source bedetermined by the Chief Justice. | |||
| Provided that all available vacancies may, in the discretionof the Chief Justice, be filled from any of the above sources. | |||
| Personal Assistant Department | |||
| (d) | Personal Assistants | By direct recruitment through competitiveexamination or selection. | |
| (e) | ['Repealed'] [Vide Notification No. 31 dated 17.10.2005, published in Gazette on 22.10.2005 of Bench Secretaries Rules.] |