Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(k) in Rules for Rate Contract with Small Scale Industries of Orissa registered with the Directorate of EP&M, Orissa (k)'Rate' means the final price of the store(s) determined by the Directorate on ex-factory basis;
