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Bombay High Court

M/S Vimal Builders And Anr vs State Of Maharashtra And 6 Others And ... on 11 November, 2019

Bench: K.K. Tated, Sarang Vijaykumar Kotwal

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

                     WRIT PETITION NO. 2205 OF 2016

      Vimal Builders And Another                            ....Petitioner
                  V/S
      The State Of Maharashtra And 7 Others              ....Respondent

WITH WRIT PETITION NO. 242 OF 2017 M/s Vimal Builders And Anr ....Petitioner V/S State Of Maharashtra And 6 Others ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 25 OF 2017 In WRIT PETITION 2205 OF 2016 Vimal Builders And Another ....Petitioner V/S The State Of Maharashtra And 8 Ors And ....Respondent Vignharta Sra Chs(prop) (applicant/intervener) WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 96 OF 2017 In WRIT PETITION 242 OF 2017 M/s Vimal Builders And Anr ....Petitioner V/S State Of Maharashtra And 6 Others And ....Respondent Vignharta Sra Chs (prop.) (applicant) Page 1/2 ::: Uploaded on - 11/11/2019 ::: Downloaded on - 12/11/2019 01:56:28 ::: None for Petitioner Mr. Hemant Haryan, AGP for State. Mr. Vijay D. Patil, for R.2 Mr. J.Reis, Sr. Adv. a/w. Ms. Sheetal Metakari, for MCGM.

CORAM : K.K. TATED & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 11th November, 2019 P.C. :

Not before the bench of which Hon\'ble Shri Justice K.K.Tated, J. is a member.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 11/11/2019 ::: Downloaded on - 12/11/2019 01:56:28 :::