Bombay High Court
M/S Vimal Builders And Anr vs State Of Maharashtra And 6 Others And ... on 11 November, 2019
Bench: K.K. Tated, Sarang Vijaykumar Kotwal
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2205 OF 2016
Vimal Builders And Another ....Petitioner
V/S
The State Of Maharashtra And 7 Others ....Respondent
WITH WRIT PETITION NO. 242 OF 2017 M/s Vimal Builders And Anr ....Petitioner V/S State Of Maharashtra And 6 Others ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 25 OF 2017 In WRIT PETITION 2205 OF 2016 Vimal Builders And Another ....Petitioner V/S The State Of Maharashtra And 8 Ors And ....Respondent Vignharta Sra Chs(prop) (applicant/intervener) WITH CHAMBER SUMMONS IN WRIT PETITION. LODGING NO. 96 OF 2017 In WRIT PETITION 242 OF 2017 M/s Vimal Builders And Anr ....Petitioner V/S State Of Maharashtra And 6 Others And ....Respondent Vignharta Sra Chs (prop.) (applicant) Page 1/2 ::: Uploaded on - 11/11/2019 ::: Downloaded on - 12/11/2019 01:56:28 ::: None for Petitioner Mr. Hemant Haryan, AGP for State. Mr. Vijay D. Patil, for R.2 Mr. J.Reis, Sr. Adv. a/w. Ms. Sheetal Metakari, for MCGM.
CORAM : K.K. TATED & SARANG VIJAYKUMAR KOTWAL, JJ DATE : 11th November, 2019 P.C. :
Not before the bench of which Hon\'ble Shri Justice K.K.Tated, J. is a member.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 11/11/2019 ::: Downloaded on - 12/11/2019 01:56:28 :::