Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in The Union Territory Goods and Services Tax Act, (Amendment) 2018

1. Short title and commencement.

(1)This Act may be called the Union Territory Goods and Services Tax (Amendment) Act, 2018.
(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.